Supreme Court - Daily Orders
G. Balasubramaniam vs Indian Overseas Bank (Financial ... on 17 July, 2023
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 4273 OF 2023
G. BALASUBRAMANIAM APPELLANT
VERSUS
INDIAN OVERSEAS BANK (FINANCIAL CREDITOR)
AND ANOTHER RESPONDENTS
O R D E R
We do not find any good ground and reason to interfere with the impugned judgment. In fact, the learned counsel(s) appearing for the Resolution Professional and the Financial Creditor/respondent No. 1 submit that the resolution plan submitted has been approved by the Committee of Creditors, which fact has been concealed in the present appeal.
We are not commenting on this aspect, but as observed above, we do not find any good ground and justification to interfere and accordingly the present appeal is dismissed.
Pending application(s), if any, shall stand disposed of.
..................J. (SANJIV KHANNA) Signature Not Verified ..................J. Digitally signed by Deepak Guglani (BELA M. TRIVEDI) NEW DELHI;
Date: 2023.07.20 18:30:07 IST Reason:
JULY 17, 2023.
ITEM NO.23 COURT NO.3 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 4273/2023
G. BALASUBRAMANIAM APPELLANT
VERSUS
INDIAN OVERSEAS BANK (FINANCIAL CREDITOR) AND ANOTHER RESPONDENTS (FOR ADMISSION and IA No.128069/2023-EX-PARTE STAY and IA No.128070/2023-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Date : 17-07-2023 This matter was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MS. JUSTICE BELA M. TRIVEDI For Appellant(s) Dr. Abhishek Manu Singhvi, Sr. Adv. Ms. Dacchita Shahi, AOR Ms. Misha M. Kumar, Adv. Mr. Akshat Singh, Adv.
Mr. Bhanu Gupta, Adv.
Mr. Utkarsh Kandpal, Adv.
For Respondent(s) Ms. Mayuri Raghuvanshi, AOR Mr. Vyom Raghuvanshi, Adv. Ms. Akanksha Rathore, Adv.
Mr. K. Parameshwar, AOR Mr. A.G. Satyanarayana, Adv. Ms. Arti Gupta, Adv.
Ms. Kanti, Adv.
UPON hearing the counsel the Court made the following O R D E R The appeal is dismissed in terms of the signed order.
Pending application(s), if any, shall stand disposed of.
(DEEPAK GUGLANI) (R.S. NARAYANAN) AR-cum-PS ASSISTANT REGISTRAR (signed order is placed on the file)