Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23A(4)] [Section 23A] [Entire Act] State of Maharashtra - Subsection Section 23A(4)(b) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963 (b)The members of the Committee who have no right to vote may take part in the discussions, but shall not vote.