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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Punjab - Subsection

Section 25(2) in Maharaja Ranjit Singh State Technical University Act, 2014

(2)The University shall report to the State Government about the action, if any, as it proposes to take or has taken upon the reference made under sub-section (I), and shall submit an explanation to the State Government, if it fails to take action.