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[Cites 0, Cited by 0] [Section 133] [Entire Act]

State of Maharashtra - Subsection

Section 133(b) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(b)the travelling and other allowances of Councillors, Members of any Panchayat Samiti or Committee and of the officers holding posts under, and the servants of the Zilla Parishad;