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Supreme Court - Daily Orders

Micro Forge (India ) Ltd. vs Union Of India , Through . Joint ... on 24 November, 2014

Bench: Chief Justice, A.K. Sikri

  ITEM NO.31+60                           COURT NO.1                SECTION IIIA

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)...CC                  No(s).18672/2014

  (Arising out of impugned final judgment and order dated 09/07/2014
  in SCA No. 8950/2009 passed by the High Court of Gujarat At
  Ahmedabad)

  MICRO FORGE                (INDIA ) LTD.                           Petitioner(s)

                                                 VERSUS

  UNION OF INDIA , THROUGH
  JOINT SECRETARY. MINISTRY OF FINANCE AND ORS.                    Respondent(s)

  (with appln. (s) for c/delay in filing SLP)

  With
  SLP...CC No.18974/2014
  (with appln. (s) for c/delay in filing SLP and office report)


  Date: 24/11/2014 These petitions were called on for hearing today.

  CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.K. SIKRI

  For Petitioner(s)                Mr.   Tarun Gulati, Adv.
                                   Mr.   Kishore Kumar, Adv.
                                   Ms.   Amrita Chatterjee, Adv.
                                   Mr.   R. Chandrachud,Adv.

  For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Dismissed.

Signature Not Verified Digitally signed by

(Neetu Khajuria) (Vinod Kulvi) NEETU KHAJURIA Date: 2014.11.25 17:11:04 IST Sr.P.A. Assistant Registrar Reason: