Supreme Court - Daily Orders
Micro Forge (India ) Ltd. vs Union Of India , Through . Joint ... on 24 November, 2014
Bench: Chief Justice, A.K. Sikri
ITEM NO.31+60 COURT NO.1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)...CC No(s).18672/2014
(Arising out of impugned final judgment and order dated 09/07/2014
in SCA No. 8950/2009 passed by the High Court of Gujarat At
Ahmedabad)
MICRO FORGE (INDIA ) LTD. Petitioner(s)
VERSUS
UNION OF INDIA , THROUGH
JOINT SECRETARY. MINISTRY OF FINANCE AND ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP)
With
SLP...CC No.18974/2014
(with appln. (s) for c/delay in filing SLP and office report)
Date: 24/11/2014 These petitions were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. Tarun Gulati, Adv.
Mr. Kishore Kumar, Adv.
Ms. Amrita Chatterjee, Adv.
Mr. R. Chandrachud,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Dismissed.
Signature Not Verified Digitally signed by(Neetu Khajuria) (Vinod Kulvi) NEETU KHAJURIA Date: 2014.11.25 17:11:04 IST Sr.P.A. Assistant Registrar Reason: