Section 34 in The Maharashtra Electricity (Supply) Rules, 1963
34. Prohibition on disclosure of Confidential information by any member of the Committee.
- No member of the Committee shall, except with the previous permission in writing of the Chairman of the Board, disclose to any person other than a member of the Board or Council or Committee any information relating to the affairs of the Board, or allow such person to inspect or have access to, any books, documents or other papers relating to the business of the Board, Council or Committee required to be treated as "Confidential".
