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Delhi High Court - Orders

Arkay Energy (Rameswaram) Pvt Ltd vs Gail India Limited on 4 October, 2023

Author: Yogesh Khanna

Bench: Yogesh Khanna

                                    $~40
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    O.M.P.(I) (COMM.) 279/2023
                                         ARKAY ENERGY (RAMESWARAM) PVT LTD
                                                                                           ..... Petitioner
                                                        Through: Mr.Rajshekhar Rao, Sr Advocate with
                                                                    Mr.Shiva Krishnamurti and Mr.Rohan
                                                                    Dewan, Advocates.
                                                        versus
                                         GAIL INDIA LIMITED
                                                                                        ..... Respondent
                                                        Through: Mr.N.L.Ganapathi, Advocate.

                                                CORAM:
                                                HON'BLE MR. JUSTICE YOGESH KHANNA
                                                                 ORDER

% 04.10.2023 List again on 17.10.2023 in first ten cases of advance list after petition under Section 11 of the Arbitration and Conciliation Act, 1996.

YOGESH KHANNA, J.

OCTOBER 04, 2023 M This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/10/2023 at 01:05:57