Section 4(2)(a) in West Bengal Building (Regulation of Promotion of Construction and Transfer by Promoters), Act, 1993

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

(a)the statement or any part thereof furnished by the promoter under sub-section (2) of section 3 is subsequently found to be false or incorrect; or

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