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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(5)(d) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(d)[ a list of names of all the applicants with their photos and such proof of their permanent residential address as specified by the Registrar;] [Substituted by M.P. Act No. 16 of 2010. Prior to substitution it read as under: '(d) a list of names of the applicants with their complete address;']