Section 13(1)(b) in The U.P. Cement Control Order, 1973

[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(1)(b) in The U.P. Cement Control Order, 1973

(b)enter, inspect, or break open and search any premises, vehicle or vessel in which he has reason to believe that any contravention of the provisions of this order has been, is being or is about to be committed;

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State of Uttar Pradesh - Subsection

Section 13(1)(b) in The U.P. Cement Control Order, 1973