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[Cites 0, Cited by 0] [Section 28(5)] [Section 28] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 28(5)(b) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(b)issue an acknowledgement to the subscriber within two days from date of the receipt of the complaint indicating therein the unique complaint number;