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[Cites 0, Cited by 0] [Section 102(3)] [Section 102] [Entire Act]

State of Punjab - Subsection

Section 102(3)(iv) in Punjab Regional and Town Planning and Development Act, 1995

(iv)estimate the compensation payable for the loss of the area of the original plot in accordance with the provisions of clause (f) of sub- section (1) of section 123 in respect of any original plot which is wholly acquired under the scheme;