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Himachal Pradesh High Court

Mandeep Rana vs Directorate Of Enforcement on 9 September, 2025

Author: Virender Singh

Bench: Virender Singh

Mandeep Rana versus Directorate of Enforcement .

Cr. MP(M) No. 2206 of 2025 09.09.2025 Present: Mr. N.S. Chandel, Senior Advocate with Mr. Vinod K. Gupta, Advocate, for the applicant.

Mr. Zoheb Hossain, Advocate (through Video Conferencing), Mr. Ajeet Singh Saklani & Ms. Ananya Srivastava, Advocates, for the respondent.

Reply filed. Copy supplied. Record of learned trial Court, i.e., Special Judge, under PMLA, Shimla, be requisitioned for 10th September, 2025.

(Virender Singh) Judge September 09, 2025 (ps) ::: Downloaded on - 09/09/2025 21:34:40 :::CIS