Section 12(2) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002

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Union of India - Subsection

Section 12(2) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002

(2)Duplicate documents including copies of geographical indications shall be filed at the Geographical Indications Registry if at any time so required by the Registrar.

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Union of India - Subsection

Section 12(2) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002