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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Kerala - Subsection

Section 42(1) in Calicut University Act, 1975

(1)The election of members to the Senate, the Syndicate and other bodies of the University shall be held in accordance with the systems of proportional representation by means of the single transferable vote and in accordance with the procedure prescribed by the Statutes, and the voting at such election shall be by secret ballot.