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[Cites 0, Cited by 0] [Section 196(2)] [Section 196] [Entire Act]

State of Gujarat - Subsection

Section 196(2)(a) in The Gujarat Municipalities Act, 1963

(a)becoming a resort of idle and disorderly persons, or of persons who have no ostensible means of subsistence, or who cannot give a satisfactory account of themselves, or