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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(2) in Bihar Secretariat Service Rules, 2010

(2)Irrespective of the date of initiation of the process of appointment / promotion, if necessary notification or order was not issued on or before the 30th August 1988, the same shall be deemed to have been lapsed and promotion shall be given in accordance with the provisions of the Act and rules / regulations made there under.