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State of Haryana - Section

Section 32 in Haryana Electricity Reform (Transfer of Distribution Undertakings from Haryana Vidyut Prasaran Nigam Ltd. to Distribution Companies) Rules, 1999

32. The following Vigilance offices :

(a)Office of ADV - Vigilance, Ambala
(b)Office of ADV - Vigilance, Yamunanagar
(c)Office of ADV - Vigilance, Kurukshetra
(d)Office of ADV - Vigilance, Karnal
(e)Office of ADV - Vigilance, Panipat
(f)Office of ADV - Vigilance, Sonepat
(g)Office of ADV - Vigilance, Rohtak
(h)Office of ADV - Vigilance, Jind
(i)Office of ADV - Vigilance, Bahadurgarh