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[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of West Bengal - Subsection

Section 73(1)(e) in West Bengal Town and Country (Planning and Development) Act, 1979

(e)determine whether the areas allotted or reserved for the public purpose or purposes of the Development Authority are beneficial wholly or partly to the owners or residents within the area of the scheme;