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State of Rajasthan - Section
Section 31 in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017
31. Constitution of the Committee.
- The constitution of the Committee shall be as under:-| (a) | For the post (s), falling within the purview ofthe Commission: |
| 1. Chairman of the Commission or a memberthereof nominated by him | Chairman |
| 2. Additional Chief Secretary or PrincipalSecretary or Secretary to the Government in the Department of Aomen and Child Development or his representative not below therank of Deputy Secretary | Member |
| 3. Principal Secretary or Secretary to theGovernment, in the Department of Personnel or Ins representativenot below the rank of Deputy Secretary. Department of Personnel | Member |
| 4. Director or Commissioner, Women Empowerment | Member-Secretary |
| (b) | For the post(s), outside the purview of theCommission: |
| 1. Additional Chief Secretary or PrincipalSecretary or Secretary to the Government in the Department ofomen and Child Development | Chairman |
| 2. Principal Secretary or Secretary to theGovernment, in the Department of Personnel or his representativenot below the rank of Deputy Secretary, Department of Personnel | Member |
| 3. Principal Secretary or Secretary to theGovernment in the Department of Finance or his representative notbelow the rank of Deputy Secretary | Member |
| 4. Director or Commissioner. Women Empowerment | Member-Secretary |