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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1) in Bengal Immunity Company Limited (Acquisition And Transfer of Undertakings) Act, 1984.

(1)The Central Government shall within thirty days from the specified date, pay, in cash to the Commissioner, for payment to the Company--
(a)an amount equal to the amount specified in section 8, and
(b)an amount equal to the amounts payable to the Company under section 9