Section 3(1)(b) in International Financial Services Centres Authority (Salary, Allowances and other Terms and Conditions of Service of Chairperson and Members) Rules, 2020.

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Union of India - Subsection

Section 3(1)(b) in International Financial Services Centres Authority (Salary, Allowances and other Terms and Conditions of Service of Chairperson and Members) Rules, 2020.

(b)Principal Secretary to the Prime Minister or his nominee - member;