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State of Tamilnadu - Section

Section 22 in Tamil Nadu Minority Schools (Recognition and Payment of Grant) Rules, 1977

22. Instructor in Agriculture

(i)B.Sc., Agriculture; or
(ii)B.A. or. B.Sc., with Agriculture as subject in degree course; or
(iii)B.Sc., with agriculture as a subject in the Intermediate; or
(iv)B. A., or B.Sc. (Botany or Zoology) with higher grade certificate in Agriculture:
Provided that persons possessing the qualification specified above, are not available, any of the qualifications specified below may be deemed as sufficient;Licentiate in Agriculture (Mysore); orS.S.L.C. Eligible or completed with Agriculture Higher Grade and T.T.C in Agriculture; orS.S.L.C. Eligible or completed with Agriculture under the Diversified Course (from 1976)