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State of West Bengal - Section

Section 33 in West Bengal Inland Fisheries Rules, 1985

33. Levy Roll.

—The competent authority on the basis of his own information or otherwise shall prepare a levy roll showing therein the name and address of the dealers, 0 e quantum and species of fish to be delivered by them, the procurement agent to whom such delivery shall be made and other relevant particulars :Provided that for the purpose of rules under this Chapter a dealer shall mean and include a catcher, a whole seller, an importer, an auctioneer and a commission agent c fish.