Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(h) in THE DELHI SKILL AND ENTREPRENEURSHIP UNIVERSITY ACT, 2019 (h)"Chancelfor", "Vice Chancellor" and "Pro-Vice Chancellor" mean the Chancellor, the Vice Chancellor and the Pro-Vice Chancellor of the University;
