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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(2)(e) in Tamil Nadu Nuclear Installations (Regulation of Buildings and Use of Land) Act, 1978

(e)the level and width of the foundation, the level of the lowest floor, and the stability of the structure;