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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(va) in The Kalyani University Act, 1981

(va)[ to approve the results of examinations on the recommendation of the Faculty Councils for post-graduate studies and the Councils for undergraduate studies, as the case may be;] [Clause (va) inserted by W.E. Act 9 of 1998.]