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Allahabad High Court

Prithviraj Chauhan Mahavidyalaya And ... vs Union Of India And 4 Others on 20 April, 2023

Author: Manoj Kumar Gupta

Bench: Manoj Kumar Gupta





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 16118 of 2016
 

 
Petitioner :- Prithviraj Chauhan Mahavidyalaya And Another
 
Respondent :- Union Of India And 4 Others
 
Counsel for Petitioner :- Udayan Nandan,Shashi Nandan
 
Counsel for Respondent :- C.S.C.,A.S.G.I.,Vinay Kumar Singh
 

 
Hon'ble Manoj Kumar Gupta,J.
 

Hon'ble Prashant Kumar,J.

None appears on behalf of the petitioners to press the writ petition even in the revised call.

The writ petition is dismissed for want of prosecution.

(Prashant Kumar, J.) (Manoj Kumar Gupta, J.) Order Date :- 20.4.2023 Rama Kant