Allahabad High Court
Prithviraj Chauhan Mahavidyalaya And ... vs Union Of India And 4 Others on 20 April, 2023
Author: Manoj Kumar Gupta
Bench: Manoj Kumar Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 21 Case :- WRIT - C No. - 16118 of 2016 Petitioner :- Prithviraj Chauhan Mahavidyalaya And Another Respondent :- Union Of India And 4 Others Counsel for Petitioner :- Udayan Nandan,Shashi Nandan Counsel for Respondent :- C.S.C.,A.S.G.I.,Vinay Kumar Singh Hon'ble Manoj Kumar Gupta,J.
Hon'ble Prashant Kumar,J.
None appears on behalf of the petitioners to press the writ petition even in the revised call.
The writ petition is dismissed for want of prosecution.
(Prashant Kumar, J.) (Manoj Kumar Gupta, J.) Order Date :- 20.4.2023 Rama Kant