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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(5) in Rajasthan Cinemas (Regulation) Rules, 1959

(5)The fronts of the private boxes and each tier shall be formed of fireproof material except the capping which may be of wood:Provided that nothing in this rule shall apply to premises-duly licensed for use for cinematograph exhibition before the coming into force of these rules.