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State of Telangana - Section

Section 19 in Telangana Public Premises (Eviction of Unauthorised Occupants) Act, 1968

19. Telangana Land Encrochment Act, 1905 not to apply to garden, etc., appertaining to public premises.

- The provisions of the [Telangana] [Adapted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016] Land Encroachment Act, 1905 shall not apply to the garden, ground or vacant site, appertaining to any public premises.