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Madhya Pradesh High Court

Shailendra Awasthi vs National Rural Health Mission (Nrhm) on 19 September, 2022

Author: Maninder S Bhatti

Bench: Maninder S Bhatti

                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                        WP No. 17398 of 2017
                                  (SHAILENDRA AWASTHI Vs NATIONAL RURAL HEALTH MISSION (NRHM) AND OTHERS)

                          Dated : 19-09-2022
                                  Shri Praveen Kumar Verma, learned counsel for the petitioner.

                                  Shri Aryan Shukla, learned counsel for the respondents.

Learned counsel for the respondents prays for and is granted a weeks time to file reply.

List immediately after a week.

(MANINDER S BHATTI) JUDGE Astha Signature Not Verified Signed by: ASTHA SEN Signing time: 9/20/2022 5:34:34 PM