Madhya Pradesh High Court
Shailendra Awasthi vs National Rural Health Mission (Nrhm) on 19 September, 2022
Author: Maninder S Bhatti
Bench: Maninder S Bhatti
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 17398 of 2017
(SHAILENDRA AWASTHI Vs NATIONAL RURAL HEALTH MISSION (NRHM) AND OTHERS)
Dated : 19-09-2022
Shri Praveen Kumar Verma, learned counsel for the petitioner.
Shri Aryan Shukla, learned counsel for the respondents.
Learned counsel for the respondents prays for and is granted a weeks time to file reply.
List immediately after a week.
(MANINDER S BHATTI) JUDGE Astha Signature Not Verified Signed by: ASTHA SEN Signing time: 9/20/2022 5:34:34 PM