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State of Jharkhand - Section

Section 683 in Bihar Education Code, 1961

683. Age-limits.

- Candidates other than Scheduled Tribes and pupils of the Scheduled Castes must not be over fourteen years of age on the date of examination. In the case of Scheduled Tribes and pupils of the Scheduled Castes the age-limit will be sixteen.(G.O. no. 2935-E., dated the 5th May, 1949.)