Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Mizoram - Section Section 14 in The Mizo District (Forest) Act, 1955 14. Power to constitute Council Reserve Forest. - The District Council may constitute any land at the disposal of the Council as a Council Reserve Forest in the manner hereinafter provided.
