Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 255 in Assam Excise Rules, 1945

255. Fees for possession of denatured spirit in excess of the limit of retail sale.

- Holder of a licence for possession of denatured spirit in excess of the limit of retail sale shall pay in advance and an annual fee of Rs. 25 for the services rendered.