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State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulations of Admissions into Under Graduate Medical and Dental Professional Courses) Rules, 2004

4. Allotment of seats.

- The seats to be allotted in each Un-aided Non-Minority Professional Institution under these rules, for Admission of Candidates shall be classified as:
(xv)Category-A Seats (50% of the sanctioned in take of the Seats). - "Competent Authority Seats":- The seats shall be filled through counseling by the Committee for Admissions appointed by the Competent Authority as per merit from the candidates who have qualified at the common entrance test, EAMCET held by the State for that year and following the rules of reservation.
Category-B (25% of the sanctioned intake of the seats). - "EAMCET ranking based Management Seats" :- The seats shall be filled through counseling by the Committee for Admissions appointed by the Competent Authority as per merit from the candidates who have qualified at the common entrance test, EAMCET held by the State for that year and following the rules of reservation as agreed to by the A.P. Private Medical and Dental Colleges Managements Association, Hyderabad.Category-C (25% of the sanctioned intake of the Seats). - "Managements Seats": - The seats shall be filled by the Managements of individual Colleges or Committee of Managements in the order of merit based on the applications received following a transparent procedure as specified in these rules.