Supreme Court - Daily Orders
S. Bhaskaran vs Sebastian (Dead) By Lrs. And Ors. on 14 August, 2014
ITEM NO.26 COURT NO.1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 9513/2008
(Arising out of impugned final judgment and order dated 10/12/2007
in CRP (NPD)No. 1007/2007 passed by the High Court Of Madras)
S.BHASKARAN Petitioner(s)
VERSUS
SEBASTIAN (DEAD) BY LRS. & ORS. Respondent(s)
(With appln. (s) for exemption from filing O.T., prayer for
interim relief and office report)
Date : 14/08/2014 This petition was called on for hearing today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE KURIAN JOSEPH
HON’BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Ms. Anjani Aiyagari, Adv.
Mr. Ram Lal Roy, Adv.
For M/s. K. Ramkumar & Associates
For Respondent(s) Mr. S. Nanda Kumar, Adv.
Mr. R. Satish Kumar, Adv.
Mr. Parivesh Singh, Adv.
Ms. Vedanayaki Kiran D. Adv.
Mr. Prateek Gupta, Adv.
Mr. Naresh Kumar ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
Signature Not Verified Digitally signed by(Neetu Khajuria) (Renu Diwan) NEETU KHAJURIA Date: 2014.08.14 17:13:16 IST Sr.P.A. Court Master Reason: