Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

Union of India - Subsection

Section 73(1)(b) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(b)He shall indicate in the sanction letter the amount recoverable out of gratuity under sub-regulation (3) of Regulation 72.