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Union of India - Section

Section 25 in Gold (Control) Act, 1968

25. Gold where to be refined when silver, etc., is also refined, in the same premises.

- If a refiner carries on, in the same premises, the business of refining silver or other metal, he shall carry on the business of refining gold in such part of the premises and under such conditions, limitations and restrictions as may be specified by the Administrator.