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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(3) in Tamil Nadu Cultivating Tenants (Protection From Eviction) Act, 1997

(3)It shall he deemed to have come into force on the 1st day of July 1996 and shall remain in force up to and inclusive of the 30th day of June 1999.