Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act] State of Andhra Pradesh - Subsection Section 24(1)(c) in Andhra Pradesh Municipal Tramways (Construction, Operation and Maintenance) Act, 2008 (c)in his opinion, the tramway system can be opened for public carriage of passengers without any danger to the public using it.