Section 9 in The Orissa Kendu Leaves (Control of Trade) Act, 1961
9. Registration.
- Every grower of Kendu leaves shall, if the quantity of leaves grown by him during a year is likely to exceed [three (hundred and fifty kilograms) get himself registered in the prescribed manner [on payment of such fees as may be prescribed and shall be liable to maintain accounts and submit returns in such form and manner as may be prescribed] [Substituted by Orissa Kendu Leaves (Control of Trade) (Amendment) Act 6 of 1969.]].
