Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 173(1)] [Section 173] [Entire Act]

State of Himachal Pradesh - Subsection

Section 173(1)(b) in The Himachal Pradesh Municipal Corporation Act, 1994

(b)give notice of the death to the municipality whereupon the municipality shall cause the carcass to be disposed of.