Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] State of Sikkim - Subsection Section 78(1) in Sikkim Panchayat Act, 1993 (1)The State Government may make rules to regulate the imposition, assessment and collection of taxes, rates and fees under section 77.
