Bombay High Court
Surender Kumar Jindal vs Serious Fraud Investigation Office ... on 8 March, 2023
Author: Amit Borkar
Bench: Amit Borkar
Board Sr.No.:-89
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL APPLN. U/S 482 NO. 1350 OF 2022
Surender Kumar Jindal ....APPLICANT
V/S
Serious Fraud Investigation Office (sfio) And ....RESPONDENT
Anr CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 8th March, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 05/04/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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