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Patna High Court - Orders

Shyam Sunder Prasad vs The Reg.Manager,S.B.I.,Reg.Ii& on 28 June, 2011

               IN THE HIGH COURT OF JUDICATURE AT PATNA
                                CWJC No.10647 of 2006
                                  Shyam Sunder Prasad
                                            Versus
            The Reg. Manager, S.B.I., Region - II, Local Head Office Patna & anr
                                          -----------


3   28.06.2011

No one appears on behalf of the petitioner to press this writ application when the case is called out. However, Mr. Binod Bihari Sinha, learned counsel for the State Bank of India is present.

This matter was taken up yesterday also, i.e., on 27.6.2011 and on that occasion also none had appeared.

As a result, this writ application is dismissed for want of prosecution.

    Spd/-                               ( Dr. Ravi Ranjan, J.)