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[Cites 0, Cited by 0] [Section 84(9)] [Section 84] [Entire Act]

State of Punjab - Subsection

Section 84(9)(d) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(d)the lowest tender shall ordinarily be accepted. Where for valid reasons, it is not considered desirable to accept the lowest tender, the reasons therefor, shall be clearly recorded and made available for purposes of audit;