Supreme Court - Daily Orders
Ram Kishan & Ors.Etc. vs Ram Kishan .Etc. on 16 January, 2015
Bench: Chief Justice, A.K. Sikri
ITEM NO.49 COURT NO.1 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
5649-5654/2013
(Arising out of impugned final judgment and order dated 12/03/2012
in RFA No. 7553/2011, 7554/2011, 7558/2011, 7560/2011, 7562/2011
and 7565/2011 passed by the High Court of Punjab & Haryana at
Chandigarh)
RAM KISHAN & ORS.ETC. Petitioner(s)
VERSUS
STATE OF HARYANA & ORS. Respondent(s)
Wwith appln. (s) for c/delay in filing SLPs)
Date : 16/01/2015 These petitions were
called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. S.P. Laler, Adv.
Mr. B.K. Bangri, Adv.
Mr. Sonit Sinhmar, Adv.
Mr. Balbir Singh Gupta,Adv.
For Respondent(s) Dr. Monika Gusain,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Dismissed.
(Neetu Khajuria) (Vinod Kulvi) Signature Not Verified Sr.P.A. Assistant Registrar Digitally signed by NEETU KHAJURIA Date: 2015.01.17 12:58:16 IST Reason: