The following shall be the authorities of the University:-(i)the Anjuman (Court);(ii)the Majlis-i-Muntazimah (Executive Council);(iii)the Majlis-i-Talimi (Academic Council);(iv)the Majlis-i-Maliyat (Finance Committee);(v)the Faculties;(vi)the Planning Board; and(vii)such other authorities as may be declared by the Statutes to be authorities of the University.
