Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(4A)] [Section 6] [Entire Act] Union of India - Subsection Section 6(4A)(c) in The Legal Metrology (Packaged Commodities) Rules, 2011 (c)logos of Government schemes, such as Swatch Bharat Mission, where such use is authorised by the Central Government.]