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[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of Goa - Subsection

Section 84(1)(f) in The Goa, Housing Board Act, 1968

(f)payment of all other sums due from the Board, other than those which are required by section 82, to be disbursed from the capital account.